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[Cites 0, Cited by 0] [Section 38(3)] [Section 38] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 38(3)(a) in Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Rules, 2014

(a)Rooms : Each 160 sq. ft. for minimum 4 juveniles or children or child Dormitory: 25 juvenile or child :