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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(4)(ii) in Employees' State Insurance (Punjab Medical Benefit) Rules, 1953

(ii)The members of the Allocation committee referred to in sub-rule (1)(a) and (c) shall hold office during the pleasure of the Director of Health Services and the Corporation, respectively.