Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 20 in Uttar Pradesh Tax on Entry of Goods into Local Areas Act, 2007 20. [Refrigerators, Air conditioners and Air-conditioning plants.] [Inserted vide Notification No. 2812 dated 29.9.2008, w.e.f. 30.9.2008.]
