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[Cites 0, Cited by 0] [Section 145] [Entire Act]

State of Rajasthan - Subsection

Section 145(e) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(e)building workers do not stand behind jacks or in line with tensioning elements and jacking equipment during tensioning operations of prestressed concrete girders or concrete beams;