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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Karnataka - Subsection

Section 34(3) in The Karnataka State Universities Act, 2000

(3)The Department of Studies in each Faculty shall consist of the following Members, namely:-
(i)the Dean of Faculty
(ii)the Registrar (Evaluation)
(iii)the teachers of the Department.
(iv)honorary Professors, if any attached to the Department.
(v)persons appointed to conduct Research in the Department.
(vi)such other persons who are members of the Department as may be prescribed in the Ordinance.