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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(1)(b) in The West Bengal Mining Settlements (Health And Welfare) Act, 1964

(b)one member to be elected by the members of the National Association of Colliery Managers and the members of the Indian Mines ManagersÂ’ Association from amongst themselves:'.]]