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[Cites 0, Cited by 0] [Section 371D(3)] [Section 371D] [Entire Act]

Union of India - Subsection

Section 371D(3)(b) in Constitution of India, 1950

(b)seniority of persons appointed, allotted or promoted to such class or classes of posts in any civil service of the State, or to such class or classes of civil posts under the State, or to such class or classes of posts under the control of any local authority within the State, as may be specified in the order;