Allahabad High Court
State Of U.P. vs Surjit Alias Babloo And Others on 5 February, 2014
Bench: Ravindra Singh, Shashi Kant
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 42 Case :- GOVERNMENT APPEAL No. - 2046 of 1996 Appellant :- State Of U.P. Respondent :- Surjit Alias Babloo And Others Counsel for Appellant :- V.S.Mishra,A.G.A. Hon'ble Ravindra Singh,J.
Hon'ble Shashi Kant,J.
Heard learned A.G.A. and Sri Radhey Shyam, learned counsel for the accused respondents.
The compliance report of the order dated 03.01.2014 has been received from C.J.M. Farrukhabad which shows that all the accused respondents have appeared before the Court of C.J.M. Farrukhabad and after furnishing their bail bonds, they have been released on bail.
Lower court's record has been received.
Office is directed to prepare its paper book of this appeal and list immediately thereafter for final hearing before appropriate Bench.
Order Date :- 5.2.2014 Monika