Section 97(2) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020
(2)Subject to the provisions relating to recruitment and conditions ofservice applicable to them , the officers of the Karnataka MunicipalAdministrative Service referred to in sub-section (1) shall, for the period of theirservice under the corporation, be governed by the provisions of this Act, the rules,the regulations or the bye-laws framed thereunder.
