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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Himachal Pradesh - Subsection

Section 17(2)(b) in The Himachal Pradesh Poisons (Possession and Sale) Rules, 2014

(b)all storage containers shall be labelled to indicate the identity of the chemicals and the hazards involved and the precautions to be taken;