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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(1)(a) in The Sri Aurobindo Memorial Act, 1972.

(a)all sums of money paid or granted by the State Government, either as contributions for the maintenance of the property of the Society referred to in section 7 or for discharging the functions of the Society referred to in section 8,