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State of Rajasthan - Section

Section 29 in Rajasthan Registration Rules, 1955

29. Concurrent volumes of same register.

- If in any office, the number of documents to be registered to be so large that there is difficulty in entering them day by day in the appropriate registers, the registering officer may, with the previous sanction of the District Registrar, keep up concurrently two or more volumes of any register book; the documents bearing even number being entered in one volume, and those bearing odd numbers in the other.