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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(a) in The Lubricating Oils And Greases (Processing, Supply and Distribution Regulation) Order, 1987

(a)"competent authority" means any person or authority authorised by a State Government or a Union territory administration by notification in the official Gazette, to exercise the powers and to perform the functions of the competent authority under this Order for such area as may be specified in the notification;