Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(2)(ii) in The U.P. Prohibition (Excise) Gazetted Service Rules, 1982

(ii)the Governor may create such additional, permanent or temporary posts as he may consider proper.