Supreme Court - Daily Orders
Delhi Development Authority vs Skipper Construction on 5 August, 2019
Bench: A.M. Khanwilkar, Dinesh Maheshwari
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ITEM NO.1 COURT NO.9 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 21000/1993
DELHI DEVELOPMENT AUTHORITY Petitioner(s)
VERSUS
SKIPPER CONSTRUCTION & ANR. Respondent(s)
(IA No.91626/2017-APPROPRIATE ORDERS/DIRECTION
IA No.205/2017 - APPROPRIATE ORDERS/DIRECTIONS)
Date : 05-08-2019 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE DINESH MAHESHWARI
Amicus Curiae Mr. Dayan Krishnan, Sr. Adv. (NP)]
Mr. Gautam Naryan, AOR
Ms. Manvi Priya, Adv.
For Parties Mr. A.K. Sanghi, Sr. Av.
Mr. Vikrant Yadav, Adv.
Mr. T.A. Khan, Adv.
Ms. Rekha Pandey, Adv.
Mr. Ajay Kumar Singh-I, Adv.
Mr. Arvind Kr. Sharma, AOR
Mr. Raj Bahadur, AOR
Ms. Alka Sinha, Adv.
Mr. Anuvrat Sharma, AOR
Mr. Ravindra Kumar, AOR
Mr. Deeptakirti Verma, AOR
Mr. Vikrant Yadav, Adv.
Mr. Ajay Kumar Singh, Adv.
Mr. B.V. Balaram Das, Adv.
Signature Not Verified
Ms. Rekha Pandey, Adv.
Digitally signed by
CHARANJEET KAUR
Date: 2019.08.05
17:51:21 IST
Reason: Mr. Vikrant Yadav, Adv
Ms. Anil Katiyar, AOR
Mr. Rajendra Singhvi, Adv.
Mr. K.K.L. Gautam, Adv.
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Ms. Arundhati Chakraborty, Adv.
Mr. Brij Bhushan, AOR
Mr. K.R. Sasiprabhu, AOR
Mr. Ajay Kumar Jah, Adv.
Mr. Kamini Jaiswal, AOR
M/S. Legal Options, AOR
Mr. B. K. Satija, AOR
Mr. Rameshwar Prasad Goyal, AOR
Mr. Sarad Kumar Singhania, AOR
Mr. Naresh Kumar, AOR
Mr. Arun Aggarwal, AOR
Mr. Irshad Ahmad, AOR
Mr. Nischal Kumar Neeraj, AOR
Ms. Madhurima Tatia, AOR
Mr. Sandeep Bhalla, AOR
Mr. Satyendra Kumar, AOR
Mr. Shiv Kumar Suri, AOR
Mr. V. K. Verma, AOR
UPON hearing the counsel the Court made the following
O R D E R
As learned amicus curiae is in personal difficulty, list the matter next week.
(NEETU KHAJURIA) (VIDYA NEGI) COURT MASTER COURT MASTER