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Orissa High Court

M/S. Jayashree Chemicals vs Commissioner Of Sales Tax on 11 July, 2022

Author: R. K. Pattanaik

Bench: R. K. Pattanaik

                      IN THE HIGH COURT OF ORISSA AT CUTTACK

                                    TREV No.73 of 2001

             M/s. Jayashree Chemicals                     ....         Petitioner
                                                                           None
                                       -versus-
             Commissioner of Sales Tax, Cuttack           ....     Opposite Party
                                                          Mr. S. S. Padhy, ASC

                         CORAM:
                         THE CHIEF JUSTICE
                         JUSTICE R. K. PATTANAIK

                                          ORDER

Order No. 11.07.2022

12. 1. None appears for the Petitioner.

2. The petition is dismissed for non-prosecution.

3. The LCR, if any, be returned forthwith.

(Dr. S. Muralidhar) Chief Justice (R. K. Pattanaik) Judge M. Panda