Orissa High Court
M/S. Jayashree Chemicals vs Commissioner Of Sales Tax on 11 July, 2022
Author: R. K. Pattanaik
Bench: R. K. Pattanaik
IN THE HIGH COURT OF ORISSA AT CUTTACK
TREV No.73 of 2001
M/s. Jayashree Chemicals .... Petitioner
None
-versus-
Commissioner of Sales Tax, Cuttack .... Opposite Party
Mr. S. S. Padhy, ASC
CORAM:
THE CHIEF JUSTICE
JUSTICE R. K. PATTANAIK
ORDER
Order No. 11.07.2022
12. 1. None appears for the Petitioner.
2. The petition is dismissed for non-prosecution.
3. The LCR, if any, be returned forthwith.
(Dr. S. Muralidhar) Chief Justice (R. K. Pattanaik) Judge M. Panda