Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8B(1)] [Section 8B] [Entire Act]

State of West Bengal - Subsection

Section 8B(1)(a) in West Bengal Value Added Tax Act, 2003

(a)in case of any pending case, within one hundred and twenty days from the date of coming into force of this section; or