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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(e) in The Maharashtra Ownership Flats (Regulation of the Promotion of Construction, Sale, Management and Transfer) Act, 1963

(e)"to construct a block or building of flats [or apartments] [These words were inserted, by Maharashtra 15 of 1971, Schedule]" includes to convert a building or part thereof into flats [or apartments] [These words were inserted, by Maharashtra 15 of 1971, Schedule];