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Bombay High Court

Udhav Ananta Kshirsagar And Another vs Baban Ananta Kshirsagar And Others on 10 September, 2018

Author: V.L. Achliya

Bench: V.L. Achliya

                                      1                                98-124

         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      BENCH AT AURANGABAD

         98 SECOND APPEAL NO. 787 OF 2005 WITH CA/6861/2015 IN
             SA/787/2005 WITH CA/6862/2015 IN SA/787/2005

               KHAJA FASHIUDDIN KHAJA MOINUDDIN & ORS
                                 VERSUS
               KHAJA RASHIUDDIN KHAJA MAINUDDIN & ORS
                                    ...
                Advocate for Appellant : Mr. A. M. Gaikwad
                                    ...
        99 SECOND APPEAL NO. 467 OF 2015 WITH CA/11227/2015 IN
            SA/467/2015 WITH CA/10288/2017 IN SA/467/2015

                SHIVRAJ BHAGWANTRAO DESHMUKH
                               VERSUS
             VAIJANATHAPPA BHUJANGAPPA TAMSHETTE
                                   ...
           Advocate for Appellant : Mr. Prakash S. Paranjape
          Advocate for Respondent sole : Mr. A. A. Mukhedkar
                                   ...
 100 SECOND APPEAL NO. 33 OF 2018 WITH CA/597/2018 IN SA/33/2018

  BABA SINDERSINGH GURU BABA JIVANSINGH KARSEVAWALE DECEASED
                        THROUGH HIS L.RS BABA
                                VERSUS
                    NIVRATI DATTARAO HAMBARDE
                                    ...
           Advocate for Appellant : Mr. Laharimanohar D. Vakil
         Advocate for Respondent sole : Mr. Haribhau K. Mundhe
                                    ...

      101 CIVIL APPLICATION NO. 935 OF 2018 IN SA/878/2008 WITH
   CA/12856/2008 IN SA/878/2008 WITH CA/3112/2011 IN SA/878/2008

                     VILAS ANTU JAGDHANE AND ORS
                                   VERSUS
          GODABAI RANGNATH JAGDHANE THR LRS INDUBAI AND ORS
                                     ...
                Advocate for Applicants : Mr. Yuvraj V. Kakde
              Advocate for Respondent No.10 : Mr. S. V. Natu.
                                     ...

                102 CIVIL APPLICATION NO. 2420 OF 2018
        IN SA/406/2012 WITH CA/7040/2012 IN SA/406/2012 WITH
   CA/2929/2015 IN SA/406/2012 WITH CA/2421/2018 IN CA/2929/2015

                    MATHURABAI KACHARU SHINDE
                                 VERSUS
        KARBHARI THAKAJI PAWAR DIED LRS PHILOMINA AND OTHERS
                                    ...
                 Advocate for Applicant : Mr. S. K. Shinde
              Advocate for Respondent No.1 : Mr. A. S. Joshi
                                    ...


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                                              2                                  98-124

          103 CIVIL APPLICATION NO. 4886 OF 2018 IN SA/455/2011

                     RAMKISAN TUKARAM NALAPURE
                                 VERSUS
        ANTRAM TUKARAM NALAPURE DIED TH LRS DAYANAND ANTRAM
                    NALAPURA DIED LRS DAYANAND A
                                    ...
                 Advocate for Applicant : Mr. V. D. Gunale
              Advocate for Respondent No.1a : Mr. Milind Patil
             Advocate for Respondent No.2f : Mr. B. M. Dhanure
                                    ...

                        104 WRIT PETITION NO. 5905 OF 2018

       YADAV VITTHAL SHINDE THROUGH LRS YOGESH YADAV SHINDE
                                 VERSUS
           DAMODHAR @ DAMU VITTHAL SHINDE AND OTHERS
                                     ...
                 Advocate for Petitioner : Mr. V. S. Bedre
           Advocate for Respondent No.4-d : Mr. M. R. Sonwane
                                     ...

                     105 CIVIL APPLICATION NO. 10130 OF 2018
                                 IN WP/1404/2018

                          SANJAY NANASAHEB DANDAGE
                                       VERSUS
                        DILAWAR MIRZA BEG AND OTHERS
                                         ...
                     Advocate for Applicants : Mr. S. S. Thombre
                                         ...

                        106 SECOND APPEAL NO. 404 OF 2013
                        WITH CA/8860/2014 IN SA/404/2013

                      MANIK PANDURANG KAMBLE AND ORS
                                      VERSUS
                       SHIVA PANDURANG KAMBLE AND ORS
                                         ...
                  Advocate for Appellants : Mr. Suresh M. Kulkarni
                  Advocate for Respondent No.1 : Mr. S. A. Wakure
                                         ...

                        107 SECOND APPEAL NO. 451 OF 2015

                       DHONDIBA SHETIBA JONDHALE
                                   VERSUS
                        TULSHIRAM SUBHAN AND ANR
                                      ...
               Advocate for Appellant : Mr. Vivek Bhavthankar
        Advocate for Respondent No.1-a to e and 2 : Mr. A. M. Gaikwad
                                      ...




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                                            3                                 98-124

      108 CIVIL APPLICATION NO. 15960 OF 2015 IN SAST/32565/2015

             TAIBAI @ MIRABAI CHAVDAS SONAWANE AND OTHERS
                                    VERSUS
                     MAHARASHTRA SHASAN AND OTHERS
                                      ...
                  Advocate for Applicants : Mr. Ajay G. Talhar
                 Advocate for Respondent No.9 : Mr. M. G. Patil
                                       ...

                        109 SECOND APPEAL NO. 686 OF 2016
                        WITH CA/13235/2016 IN SA/686/2016

                      GOVIND BHAGWANRAO DESHMUKH
                                    VERSUS
              ROOPLA MEGHA LAMAN DIED LRS SITABAI AND ORS
                                       ...
                Advocate for Appellant : Mr. S. G. Chapalgaonkar
             Advocate for Respondent No.1-b to f : Mr. H. V. Tungar
                                        ...

         110 CIVIL APPLICATION NO. 10679 OF 2016 IN SA/441/1991

  PRABHAKARRAO GANPATRAO SONTAKKE DIED LRS PRAKASH & OTHERS.
                               VERSUS
    BABURAO SHRIDHARRAO SONTAKKE DIED LRS CHANDRAKANT DIED
                           VIJAY AND ORS
                                   ...
           Advocate for Applicant : Mr. Parikshit P. Dawalkar
                                   ...

                  111 CIVIL APPLICATION NO. 12228 OF 2016
             IN SA/433/2005 WITH CA/12229/2016 IN SA/433/2005

                      M/S RAJESHWAR CLOTH AGENCIES
                                    VERSUS
            KASHIBAI DADARAO SHINDE DIED LRS GUNWANT & ORS
                                       ...
                  Advocate for Applicant : Mr. Amol S. Gandhi
              Advocate for Respondent No.1 : Mr. A. W. Waghmare
                                       ...

                        112 SECOND APPEAL NO. 118 OF 2017

                    SURESH NARSINGRAO TRIMUKHE
                                 VERSUS
      MUNICIPAL COUNCIL LATUR THRO. ITS CHIEF OFFICER,LATURAND
                                 OTHERS
                                    ...
               Advocate for Appellant : Mr. A. S. Deshpande
           Advocate for Respondent Nos.1,2,6,7 : Mr. A. V. Hon
             Advocate for Respondent No.8: Mr. S. S. Manale.
                                    ...




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                                            4                                 98-124

                  113 SECOND APPEAL NO. 557 OF 2017
       WITH CA/10812/2017 IN SA/557/2017 WITH SA/558/2017 WITH
                    CA/10816/2017 IN SA/558/2017

                 SUNDRABAI GUNDU KARNURE AND OTHERS
                                   VERSUS
                    BABU GAJABA KARNURE AND OTHERS
                                      ...
                   Advocate for Appellants : Mr. B. A. Darak
          Advocate for Respondent Nos. 3 to 5 : Mr. Manoj U. Shelke
                                      ...

                  114 CIVIL APPLICATION NO. 11996 OF 2017
             IN SA/609/2017 WITH CA/11995/2017 IN SA/609/2017

                           DANGAL BALIRAM PATIL
                                  VERSUS
           KESHARBAI PITAMBAR PATIL LRS RAJENDRA AND OTHERS
                                     ...
                 Advocate for Applicant : Mr. Kishor C. Sant
            Advocate for Respondent Nos. 1 to 3 : Mr. D. R. Jethlia
                                     ...

                115 CIVIL APPLICATION NO. 15012 OF 2017
      IN SAST/35457/2017 WITH CA/10376/2018 IN SAST/35457/2017

                 TUKARAM SAKHARAM BHAGAT AND OTHERS
                                   VERSUS
        BANDU MAINAJI PATIL KHAMAT LRS KASHINATH AND OTHERS
                                      ...
                 Advocate for Applicants : Mr. Ajay G. Talhar
        Advocate for Respondent Nos., 1a,b, 2 to 6 : Mr. D. P. Palodkar
                                      ...
                 116 CIVIL APPLICATION NO. 15014 OF 2017
                            IN SAST/33142/2017

    JEMABAI MAKDYA VALVI (DEAD) LRS SHABRIBAI MADHUKAR VALVI
                                 VERSUS
        KOTUBAI DAVA VALVI (DEAD) LRS SAGUBAI AND OTHERS
                                     ...
            Advocate for Applicant : Mr. Saisagar A Ambilwade
 Advocate for Respondent Nos. 3a & 3d R/1a, 1b/1 To 1b/4, 1d, 27 & 9: Mr.
                              Ruchir S. Wani
                                     ...

                        117 SECOND APPEAL NO. 125 OF 2018
                        WITH CA/2943/2018 IN SA/125/2018

     JYOTIRAM BHAGU CHOPADE DIED THROUGH LRS UTTAM AND ORS
                                  VERSUS
    THE STATE OF MAHARASHTRA THROUGH THE COLLECTOR, LATURAND
                                     ORS
                                      ...
                  Advocate for Appellants : Mr. V. D. Gunale
    Advocate for Respondent No. 2 : Mrs. Madhaveshwari D. Thube Mhase


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                                              5                                  98-124

                 118 CIVIL APPLICATION NO. 3292 OF 2018
       IN SAST/39025/2017 WITH CA/3293/2018 IN SAST/39025/2017

                       AMARNATH HANUMANTRAO KANDI
                                     VERSUS
                    MOHD. ABDUL MUJIB M.A. AZIZ AND OTHERS
                                         ...
                     Advocate for Applicants : Mr. Anil S. Bajaj
                                         ...
                      119 WRIT PETITION NO. 4156 OF 2018

                            GULAB CHIMAJI GAIKWAD
                                     VERSUS
                   YOHAN SAKHARAM GAIKWAD AND OTHERS
                                        ...
                 Advocate for Petitioner : Mr. Umakant U. Wagh
              Advocate for Respondent No.1 and 2 : Mr. N. C. Garud
                                        ...
                     120 WRIT PETITION NO. 5444 OF 2018

                            AKSHAYA VIRENDRA PATIL
                                        VERSUS
                          VIRENDRA DADASAHEB PATIL
                                          ...
                    Advocate for Petitioner : Mr. Ameya N. Sabnis
                                          ...

                        121 WRIT PETITION NO. 6498 OF 2018

  SARDARSINGH GOKULSING PARDESHI THROUGH LRS K S PARDESHI LRS
                       RANJITSING SARDARSING
                                VERSUS
       NARAYANDAS SHANKARDAS VAISHNAV BAIRAGI AND ORS
                                   ...
            Advocate for Petitioner : Mr. Ramesh R. Mantri
         Advocate for Respondent No.9-e : Mr. S. U. Chaudhari
         Advocate for Respondent No.3,4 : Mr. T. G. Gaikwad
                                   ...
                122 WRIT PETITION NO. 8210 OF 2018

   NANA BALWANT IDHATE THROUGH LRS KISAN NANA ALIAS NANBHAU
                           IDHATE AND OTHERS
                                   VERSUS
   SAKARAM MAROTI TAMBE THROUGH LRS ANJNABAI SAKARAM TAMBE
                                AND OTHERS
                                      ...
                 Advocate for Petitioners : Mr. P. B. Shirsath
  Advocate for Resp. No.1-a To 1-d, 2, 3-a To 3-f, 4 & 5 : Mr. A.B. Gatne ...

        123 SECOND APPEAL NO. 636 OF 2018 WITH CA/9479/2018 IN
                            SA/636/2018

                    UDHAV ANANTA KSHIRSAGAR AND ANOTHER
                                   VERSUS
                     BABAN ANANTA KSHIRSAGAR AND OTHERS


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                                               6                                  98-124

                                          ...
                       Advocate for Appellants : Mr. N. C. Garud
                                          ...

                      124 CIVIL APPLICATION NO. 8039 OF 2018
                                 IN SAST/726/2018

                          H.M.T. LIMITED AND ANOTHER
                                       VERSUS
                   PALANIAPPAN VAIDYANATHAN T. PALANIAPPAN
                                         ...
                    Advocate for Applicants : Mr. Ameet R.Vaidya
                                          ...

                                         CORAM : V.L. ACHLIYA, J.

                                         DATED : 10th SEPTEMBER, 2018

 ORDER :

-

1. Necessary steps to serve unserved respondent/s be taken within two weeks from today.

2. In case no steps are taken within stipulated period, respective Petitions/Appeals/Applications shall stand dismissed without further reference to the Court.

3. The interim relief, if any, operating in any of the above mentioned matters, to continue till next date, on same terms and conditions.

4. Stand over to 31-10-2018.

( V.L. ACHLIYA, J. ) MTK.

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