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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Assam - Subsection

Section 14(iii) in The Assam Agricultural Produce Market Act, 1972

(iii)to act as a mediator, arbitrator or surveyor in all matters of differences, disputes, claims, etc., between licences or between them and agriculturists making use of the market as sellers of agricultural produce;