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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Maharashtra - Subsection

Section 18(b) in The Maharashtra Lotteries (Control And Tax) And Prize Competitions (Tax) Act,1958

(b)to search all parts of the house, room or place which he shall have so entered, the persons whom he shall find therein and also such persons as may be specified by name in the warrant ;