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[Cites 0, Cited by 0] [Section 212(1)] [Section 212] [Entire Act]

State of West Bengal - Subsection

Section 212(1)(a) in West Bengal Municipal Corporation Act, 2006

(a)to take a connection from the supply mains of the Corporation, adequate for the requirements of the persons usually occupying, or employed in, the premises or to take additional or enlarged connection or connections from the supply mains, and