Madhya Pradesh High Court
Shankar Parwani vs The State Of Madhya Pradesh on 19 June, 2018
THE HIGH COURT OF MADHYA PRADESH MCRC-21664-2018 (SHANKAR PARWANI Vs THE STATE OF MADHYA PRADESH) 2 Indore, Dated : 19-06-2018 Parties through their counsel. List after three weeks, as prayed for by learned counsel for the applicant.
sh (ROHIT ARYA) e JUDGE ad Pr a hy b/-
ad Digitally signed by M V R BALAJI SARMA Date: 2018.06.20 11:45:33 +05'30' M of rt ou C h ig H