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[Cites 0, Cited by 0] [Section 120(2)] [Section 120] [Entire Act]

State of Tamilnadu - Subsection

Section 120(2)(b) in Tamil Nadu Panchayats Act, 1994

(b)The Revenue Divisional Officer may, from time to time, by order, extend the period specified in any order issued under clause (a), subject to the period prescribed in this behalf.