Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Jammu-Kashmir - Subsection Section 14(5) in The Jammu and Kashmir Standards of Weights and Measures (Enforcement) Act, 1997 (5)Every verified secondary standard and every verified working standard shall be kept at such place and in such custody as may be prescribed.
