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Andhra Pradesh High Court - Amravati

M/S Origo Commodities India Private ... vs The State Of Andhra Pradesh, on 24 July, 2020

Author: Kongara Vijaya Lakshmi

Bench: Kongara Vijaya Lakshmi

(SHOW CAUSE NOTICE BEFORE ADMISSION)
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
(Special Original Jurisdiction)
FRIDAY, THE TWENTY FOURTH DAY OF JULY,
TWO THOUSAND AND TWENTY
: PRESENT:
THE HONOURABLE SMT JUSTICE KONGARA VIJAYA LAKSHMI
WRIT PETITION NO: 12197 OF 2020
Between:
M/s Origo Commodities India Private Ltd., Corporate Office at Plot No.37, First Floor,
Sector-18, Institutional Area, Gurgaon-122016, Haryana State, Rep. by its Assistant
Manager Mr. N. Koteswara Rao, S/o N. Devaiah, Aged 32 years, R/o H.No.3-146/14,
Ravindranagar, Miryalguda, Nalgonda, Telangana State - 508207.

 

...Petitioner
AND

4. The State of Andhra Pradesh, Rep. by its Principal Secretary, Home Department,

Secretariat Buildings, Velagapudi, Amaravathi, Guntur District.

The Superintendent of Police, YSR Kadapa District, Kadapa.

The Station House Officer, Mylavaram Police Station, Kadapa District.

Gugudu Kullai Swamy Rural Ware House, Represented by its Proprietor,

Pasampalli Kullai Swamy, SYNO 421/2, Tadipatri Road, Karmalavaripalli (V),

Mylavaram (M), YSR Kadapa (Dt), Pin 516434, A.P

5. Pasampalli Kullai Swamy, S/o Not Known to the petitioner Age Not Known,
Proprietor, M/s Gugudu Kullai Swamy Rural Ware House SYNO 421/2, Tadipatri
Road, Karmalavaripalli (V), Mylavaram (M), YSR Kadapa (Dt), Pin 516434, A.P.

6. Pasampalli Pedda Kullayappa, S/o and Age not known to the petitioner, M/s
Gugudu Kullai Swamy. Rural Ware House, SYNO 421/2, Tadipatri Road,
Karmalavaripalli (V), Mylavaram (M), YSR Kadapa (Dt), Pin 516434, A.P.

7. B. Ramaiah, S/o and Age not Known to the Petitioner, Occ: Agriculture.

8. K. Nagabhushanam Reddy, S/o and Age not known to the Petitioner, Occ:
Agriculture.

9 D. Ramakrishna Reddy, S/o and Age not Known to the Petitioner, Occ:
Agriculture.

10.M. Subba Reddy, S/o and Age not Known to the Petitioner, Occ: Agriculture.

14.Kishthipati Sreera Reddy, S/o and Age not Known to the Petitioner, Occ:
Agriculture.

12.Palempally Bayyapu Reddy, S/o and Age not known to the Petitioner, Occ:
Agriculture.

43.G. Sudheer, S/o Not Known to the petitioner Age not known, Occ: Manager, Mis
Gugudu Kullai Swamy Rural Ware House SYNO 421/2, Tadipatri Road,
Karmalavaripalli (V), Mylavaram (M), YSR Kadapa (Dt), Pin 516434, AP.

44.Kambam Venkata Ramana Reddy, S/o and Age not known to the Petitioner,
Occ:: Agriculture.

Respondents No.6 to 13 are C/o Pasampalli Kullai Swamy, M/s Gugudu Kullai

Swamy Rural Ware House, Sy.No.421/2, Kadapa District, Pin 516434, A.P. ..Respondents RON WHEREAS the Petitioner above named through his Advocate Sri G R Sudhakar presented this Petition under Article 226 of the Constitution of India praying that in the circumstances stated in the affidavit filed therewith, the High Court may be pleased to issue appropriate Writ, Order or Direction more particularly one in the nature of Writ of Mandamus declaring the action of the respondents No.2 and 3 in not registering the complaint dated 25.05.2020 submitted by the petitioner against the respondents No.4 to 14 as highly illegal, arbitrary, improper, unjust and in violation of principles of natural justice guaranteed under Article 14 and 21 of the Constitution of India and consequently direct the respondents No.2 and 3 to register the complaint dated 25.05.2020 against the respondents No.4 to 14.

. AND WHEREAS the High Court upon perusing the petition and affidavit filed herein and upon hearing the arguments of Sri G R Sudhakar, Advocate for the Petitioner and of Government Pleader for Home, who takes notice on behalf of respondent Nos.1 to 3, directed issue of notice to the Respondents herein to show Cause as to why this WRIT PETITION should not be admitted. You viz:

1. The Principal Secretary, Home Department, State of Andhra Pradesh, Secretariat Buildings, Velagapudi, Amaravathi, Guntur District.
2. The Superintendent of Police, YSR Kadapa District, Kadapa.
3. The Station House Officer, Mylavaram Police Station, Kadapa District.
4. The Proprietor, Gugudu Kullai Swamy Rural Ware House, Pasampalli Kullai Swamy, Sy.No 421/2, Tadipatri Road, Karmalavaripalli (V), Mylavaram (M), YSR Kadapa (Dt), Pin 516434, A.P .
5. Pasampalli Kullai Swamy, S/o Not Known to the petitioner Age Not Known, Proprietor, M/s Gugudu Kullai Swamy Rural Ware House SYNO 421/2, Tadipatri Road, Karmalavaripalli (V), Mylavaram (M), YSR Kadapa (Dt), Pin 516434, AP.
6. Pasampalli Pedda Kullayappa, S/o and Age not known to the petitioner, M/s Gugudu Kullai Swamy Rural Ware House, SYNO 421/2, Tadipatri Road, Karmalavaripalli (V), Mylavaram (M), YSR Kadapa (Dt), Pin 516434, A.P, C/o Pasampalli Kullai Swamy, M/s Gugudu Kullai Swamy Rural Ware House, Sy.No 421/2, Kadapa District, Pin 516434, A.P.
7. B. Ramaiah, S/o and Age not Known to the Petitioner, Occ: Agriculture, C/o Pasampalli Kullai Swamy, M/s Gugudu Kullai Swamy Rural Ware House, Sy.No 421/2, Kadapa District, Pin 516434, A.P.
8. K. Nagabhushanam Reddy, S/o and Age not known to the Petitioner, Occ:
Agriculture, C/o Pasampalli Kullai Swamy, M/s Gugudu Kullai Swamy Rural Ware House, Sy.No 421/2, Kadapa District, Pin 516434, A.P.
9. D. Ramakrishna Reddy, S/o and Age not Known to the Petitioner, Occ:
Agriculture, C/o Pasampalli Kullai Swamy, M/s Gugudu Kullai Swamy Rural Ware House, Sy.No 421/2, Kadapa District, Pin 516434, A.P.
10.M. Subba Reddy, S/o and Age not Known to the Petitioner, Occ: Agriculture, C/o Pasampalli Kullai Swamy, M/s Gugudu Kullai Swamy Rural Ware House, Sy.No 421/2, Kadapa District, Pin 516434, AP.
11.Kishthipati Sreera Reddy, S/o and Age not Known to the Petitioner, Occ:
Agriculture, C/o Pasampalli Kullai Swamy, M/s Gugudu Kullai Swamy Rural Ware House, Sy.No 421/2, Kadapa District, Pin 516434, A.P.
12.Palempally Bayyapu Reddy, S/o and Age not known to the Petitioner, Occ:
Agriculture, C/o Pasampalli Kullai Swamy, M/s Gugudu Kullai Swamy Rural Ware House, Sy.No 421/2, Kadapa District, Pin 516434, A.P.
13.G. Sudheer, S/o Not Known to the petitioner Age not known, Occ: Manager, M/s Gugudu Kullai Swamy Rural Ware House Sy.No 421/2, Tadipatri Road, Karmalavaripalli (V), Mylavaram (M), YSR Kadapa (Dt), Pin 516434, A.P.
14.Kambam Venkata Ramana Reddy, S/o and Age not known to the Petitioner, Occ:
Agriculture.
are directed to show cause either appearing in person or through an Advocate, on or before 07-08-2020 to which date the case stands posted as to why in the circumstances set out in the petition and the affidavit filed therewith (copy enclosed) this WRIT PETITION should not be admitted.
The Court made the following: ORDER "Notice before admission.
Learned Government Pleader for Home takes notice on behalf of respondent Nos.1 to 3 and seeks time to get instructions. Counsel for the petitioner is permitted to take out personal notice on respondent Nos.4 to 14 by registered post with acknowledgement due and file proof of service.
Post after two weeks." SD/- G. Srinivasa Reddy a a RUE COPY// b, " For ASSISTANT REGISTRAR oo To, SP
1. The Principal Secretary, Home Department, State of Andhra Pradesh, Secretariat Buildings, Velagapudi, Amaravathi, Guntur District.
2. The Superintendent of Police, YSR Kadapa District, Kadapa.
3. The Station House Officer, Mylavaram Police Station, Kadapa District.
4. The Proprietor, Gugudu Kullai Swamy Rural Ware House, Pasampalli Kullai Swamy, Sy.No 421/2, Tadipatri Road, Karmalavaripalli (V), Mylavaram (M), YSR Kadapa (Dt), Pin 516434, A.P
5. Pasampalli Kullai Swamy, S/o Not Known to the petitioner Age Not Known, Proprietor, M/s Gugudu Kullai Swamy Rural Ware House SYNO 421/2, Tadipatri Road, Karmalavaripalli (V), Mylavaram (M), YSR Kadapa (Dt), Pin 516434, A.P.
6. Pasampalli Pedda Kullayappa, S/o and Age not known to the petitioner, Mis Gugudu Kullai Swamy Rural Ware House, SYNO 421/2, Tadipatri Road, Karmalavaripalli (V), Mylavaram (M), YSR Kadapa (Dt), Pin 516434, A.P, Clo Pasampalli Kullai Swamy, M/s Gugudu Kullai Swamy Rural Ware House, Sy.No 421/2, Kadapa District, Pin 516434, A.P.
7. B. Ramaiah, S/o and Age not Known to the Petitioner, Occ Agriculture, C/o Pasampalli Kullai Swamy, M/s Gugudu Kullai Swamy Rural Ware House, Sy.No 421/2, Kadapa District, Pin 516434, A.P.
8. K. Nagabhushanam Reddy, S/o and Age not known to the Petitioner, Occ Agriculture, C/o Pasampalli Kullai Swamy, M/s Gugudu Kullai Swamy Rural Ware House, Sy.No 421/2, Kadapa District, Pin 516434, A.P.
9. D. Ramakrishna Reddy, S/o and Age not Known to the Petitioner, Occ Agriculture, C/o Pasampalli Kullai Swamy, M/s Gugudu Kullai Swamy Rural Ware House, Sy.No 421/2, Kadapa District, Pin 516434, A.P.
10.M. Subba Reddy, S/o and Age not Known to the Petitioner, Occ Agriculture, C/o Pasampalli Kullai Swamy, M/s Gugudu Kullai Swamy Rural Ware House, Sy.No 421/2, Kadapa District, Pin 516434, A.P.
11.Kishthipati Sreera Reddy, S/o and Age not Known to the Petitioner, Occ Agriculture, C/o Pasampalli Kullai Swamy, M/s Gugudu Kullai Swamy Rural Ware House, Sy.No 421/2, Kadapa District, Pin 516434, A.P.
12.Palempally Bayyapu Reddy, S/o and Age not known to the Petitioner, Occ Agriculture, C/o Pasampalli Kullai Swamy, M/s Gugudu Kullai Swamy Rural Ware House, Sy.No 421/2, Kadapa District, Pin 516434, A.P.
13.G. Sudheer, S/o Not Known to the petitioner Age not known, Occ Manager, M/s Gugudu Kullal Swamy Rural Ware House Sy.No 4241/2, Tadipatri Road, Karmalavaripalli (V), Mylavaram (M), YSR Kadapa (Dt), Pin 516434, A.P.
14.Kambam Venkata Ramana Reddy, S/o and Age not known to the Petitioner, Occ Agriculture to 14 by RPAD- along with a copy of petition and memorandum of grounds)
15.One CC to Sri G R Sudhakar, Advocate [OPUC]
16. Two CCs to GP for Home, High Court of Andhra Pradesh. [OUT]
17.One spare copy (f yee Dee AAA ads HIGH COURT KVLJ DATED:24/07/2020 NOTE: POST AFTER TWO WEEKS.

NOTICE BEFORE ADMISSION WP.No.12197 of 2020