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[Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act]

State of Tamilnadu - Subsection

Section 60(2)(h) in Gudalur Janmam Estates (Abolition and Conversion Into Ryotwari) Act, 1969

(h)the manner in which and the officer by whom fair rent shall be ascertained for the purposes of this Act.