Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 563] [Entire Act] State of Odisha - Subsection Section 563(1) in The Orissa Municipal Corporation Act, 2003 (1)The Corporation shall, from time to time, determine whether the establishment of private markets shall be permitted in the city or in any specified portion of the city.