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[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 46(2)(a) in The Jammu and Kashmir Dissolution of Muslim Marriages Act, 1999 (1942 A.D.)

(a)the date of the annual general meeting at which the returns to be filed with the Registrar were considered and/or approved;