Himachal Pradesh High Court
Punjab National Bank vs . State Bank Of India & Ors. on 29 September, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
Punjab National Bank Vs. State Bank of India & Ors.
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LPA No.213 of 2011 29.9.2022 Present:- Mr. Ajay Kumar, Sr. Advocate with Mr. Rohit, Advocate, for the appellant.
Mr. K.D. Sood, Sr. Advocate with Mr. Het Ram Thakur, Advocate, for respondent No.1.
Mr. Rajnish Maniktala, Sr. Advocate with Mr. Naresh Verma, Advocate, for respondent No.2.
None for respondent No.3.
Name of respondent No.4 stands deleted, vide order dated 21.10.2019.
Arguments heard. Judgment reserved.
( Tarlok Singh Chauhan) Judge (Virender Singh) Judge 29th September, 2022 (Guleria) ::: Downloaded on - 29/09/2022 20:05:41 :::CIS