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[Section 12]
[Entire Act]
State of Gujarat - Subsection
Section 12(18) in Gujarat Sales Tax (Second Amendment) Act, 1976
| 1 | 2 | 3 | 4 |
| "66. | Soda water when sold, in sealed on capsuled or corked bottles or jars. | Ten paise in the rupee. | Ten paise in the rupee". |
| 1 | 2 | 3 | 4 |
| "69(a) Air conditioning plant with a capacity of not more than 1.5 tonnes and spare pans and accessories thereof. | Fifteen paise in the rupee. | Fifteen paise in the rupee. | |
| (b) Air conditioning plant with a capacity of more than 1.5 tonnes and spare parts and accessories thereof. | Twelve paise in the rupee. | Twelve paise in the rupee.’ |