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[Cites 0, Cited by 0] [Section 21(5)] [Section 21] [Entire Act]

State of Madhya Pradesh - Subsection

Section 21(5)(a) in The Jaora Sugar Mills Tatha Seth Govindram Sugar Mills (Upkramon Ka Arjan Aur Antaran) Adhiniyam, 1984

(a)the summoning and enforcing the attendance of any witness and examining him on oath;