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State of Nagaland - Section

Section 28 in Nagaland Excise Rules

28. Pass for import of denatured spirit to be issued only to licence holders.

- Passes for the import of denatured spirit shall be issued only to persons holding licences-
(a)for wholesale or retail-sale of denatured spirit;
(b)to possess denatured spirit in excess of the quantity fixed as the limit of retail sale.