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[Cites 0, Cited by 0] [Section 93(2)] [Section 93] [Entire Act]

State of Punjab - Subsection

Section 93(2)(f) in The Punjab Distillery Rules, 1932

(f)(1) The bottles and flasks mentioned in clause (e) and pauchis mentioned in clause (ee) shall be of standard pattern. For the bottling of country spirit they shall bear the following specifications, moulded or sand- blasted on the glass :-