Madhya Pradesh High Court
Vilas vs The State Of Madhya Pradesh on 14 May, 2024
Author: Prakash Chandra Gupta
Bench: Prakash Chandra Gupta
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 19241 of 2024 (VILAS Vs THE STATE OF MADHYA PRADESH) MCRC/19228/2024 Dated : 14-05-2024 Ms. Vedika Arora, Advocate for applicant. Ms. Bhagyashree Gupta, Government Advocate for non- applicant/State.
Case diary is not available.
Let the case diary be produced on the next date of hearing. List in next week.
(PRAKASH CHANDRA GUPTA) JUDGE gp Signature Not Verified Signed by: GEETA PRAMOD Signing time: 15-05-2024 10:08:57