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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Andhra Pradesh - Subsection

Section 18(1) in Andhra Pradesh Distillery (Manufacture of Spirits) Rules, 2006

(1)On granting a licence under these rules, the licensee shall furnish a duplicate copy to the Assistant Commissioner concerned of the descriptions plans and statements as approved by the Commissioner.