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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Tamilnadu - Subsection

Section 25(2)(a) in Tamil Nadu Industrial Township Area Development Authority Act, 1997

(a)The summoning the holding of meeting of the Authority, the time and place where such meetings are to be held, the conduct of business of such meetings and the number of members to form it quorum thereat;