Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(2) in National Institute of Design Act, 2014

(2)The Registrar shall act as the Secretary of the Governing Council, the Senate and such committees as may be prescribed by the Statutes.