Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(11)] [Section 11] [Entire Act] State of Andhra Pradesh - Subsection Section 11(11)(ii) in Revised Building Rules, 2007 (ii)on stilt floor or in upper parking floors (at any level)- the height of such parking floor shall be allowed upto 2.75 m height;