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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(3) in Parambikulam-Aliyar Project (Regulation of Water-Supply) Rules, 1994

(3)For the release of water for each spell in the respective zone, the area to be irrigated, extent of ayacut, date of opening and closing, a notification shall be issued under sub-section (1) of section 3 of the Act by the Government sufficiently in advance.