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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(1)(b) in Regulations of the Tamil Nadu Agricultural University

(b)The following periods shall not count for increments:-
(i)extraordinary leave without medical certificate;
(ii)suspension not treated as duty or as leave but as penalty;
(iii)overstayal of leave; and
(iv)overstayal of joining time.