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[Cites 0, Cited by 0] [Section 147(1)] [Section 147] [Entire Act]

State of Gujarat - Subsection

Section 147(1)(j) in The Gujarat Co-Operative Societies Act, 1961

(j)any officer of a society fails to hand over the custody of books, records cash security and other property belonging to the society of which he is an officer, to a person appointed under Section 80, 81 or 108;