Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 69 in The Coal Mines Provident Fund Scheme

69. Issue of Duplicate [Copies of Members' Accounts, Annual Report] [The words 'Identity Cards' and 'issue duplicate Identity Cards and' appearing in the original Scheme omitted vide Government of India' Ministry of Labour Notification No. PF 2(16)5 dated 8.7.52.], etc.

(1)The Commissioner shall furnish [a copy of duplicate pass book or a copy of annual report] [Substituted vide G.S.R. No. 513 dated 16.7.83.] of the Fund to any member on written application on payment of such fees and subject to such conditions as may be specified by Board in this behalf.
(2)[ Where a Pass Book is lost while in the custody of an employer a duplicate Pass Book shall be issued by the Regional Commissioner concerned on payment of such fees by the employer as may be laid down by the Board from time to time.
(3)Where a Pass Book is lost while in transit or in the office of the Fund, a duplicate Pass Book shall be issued free of cost.
(4)Worn-out or mutilated Pass Books shall be replaced free of cost.
(5)The cost of photographs to be affixed in such duplicate Pass Books shall be re-imbursed in the same manner as provided in sub-paragraph (7) of Paragraph 67.] [Para 69 re-numbered as sub-para (1) thereof and sub-para (2) to (5) inserted vide Notification No. 11011(1)/72 PF I (i) dated 8.8.72.]