Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 1 in The Railway Companies (Substitution Of Parties In Civil Proceedings) Act, 1946 1. Short title. This Act may be called the Railway Companies (Substitution of Parties in Civil Proceedings) Act, 1946 .
