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[Cites 0, Cited by 0] [Section 2(25)] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(25)(a) in The Maharashtra Employees Of Private Schools (Conditions Of Service) Regulations Act, 1977

(a)the Maharashtra State Board of Secondary and Higher Secondary Education established under the Maharashtra Secondary and Higher Secondary Education Boards Act, 1965 (Mah. XLI of 1965);