Bangalore District Court
Presents vs Has Paid Bbc Amount And on 12 March, 2022
BEFORE LOK ADALATH IN THE COURT OF LXX ADDL. CITY CIVIL & SESSIONS JUDGE AND SPECIAL JUDGE, AT BENGALURU.
Case is taken before the National Lok Adalath.
Complainant presents, files compromise petition u/s 320 of Cr.P.C. In this case we have perused the FIR, Complaint and Consolidated Final Report. It is submitted that the accused has paid BBC amount and compounding offence case. The offence alleged against the accused u/s 135 of Electricity Act is compoundable. Since the offence alleged against the accused is compoundable and as the accused has already paid the BBC amount and compounding offence the closure report submitted by the Police Inspector of BESCOM Vigilance is hereby accepted. As the matter is settled. Compromise petition is accepted. Case is closed.
NonÂJudicial Judicial
Conciliator Conciliator