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[Cites 0, Cited by 0] [Section 23(3)] [Section 23] [Entire Act]

State of Mizoram - Subsection

Section 23(3)(e) in Lai Autonomous District (Village Councils) Act, 2007

(e)The Tlangau shall carry notice to all the members of the Village Council for all meetings of the Village Council summoned by the President.