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State of Jharkhand - Section

Section 648 in Bihar Education Code, 1961

648. Candidates must state where they wish their scholarships to be made tenable.

- The name and grade of the institution, in which a student proposes to read, must be stated in the lists of candidates for school scholarships submitted by inspecting officers and in the lists of candidates eligible for junior college scholarships submitted by Headmaster/Principals of High/Higher Secondary schools. The published list of scholars will show the names of the institutions in which they propose to read.(Government notification no. 2246-E., dated the 3rd November, 1914.)