Rajasthan High Court - Jodhpur
M/S Krishna Marble vs State Of Rajasthan on 18 May, 2023
Author: Nupur Bhati
Bench: Nupur Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 5211/2021
Dalpat Singh Chudawat
----Petitioner
Versus
Union Of India
----Respondent
Connected With
1. S.B. Civil Writ Petition No. 11058/2018
2. S.B. Civil Writ Petition No. 4271/2020
3. S.B. Civil Writ Petition No. 4496/2021
4. S.B. Civil Writ Petition No. 4523/2021
5. S.B. Civil Writ Petition No. 4571/2021
6. S.B. Civil Writ Petition No. 4585/2021
7. S.B. Civil Writ Petition No. 4866/2021
8. S.B. Civil Writ Petition No. 4868/2021
9. S.B. Civil Writ Petition No. 4869/2021
10. S.B. Civil Writ Petition No. 5134/2021
11. S.B. Civil Writ Petition No. 5863/2021
12. S.B. Civil Writ Petition No. 6471/2021
13. S.B. Civil Writ Petition No. 6579/2021
14. S.B. Civil Writ Petition No. 6699/2021
15. S.B. Civil Writ Petition No. 7042/2021
16. S.B. Civil Writ Petition No. 7043/2021
17. S.B. Civil Writ Petition No. 7082/2021
18. S.B. Civil Writ Petition No. 7091/2021
19. S.B. Civil Writ Petition No. 7093/2021
20. S.B. Civil Writ Petition No. 7118/2021
21. S.B. Civil Writ Petition No. 7963/2021
22. S.B. Civil Writ Petition No. 9890/2021
23. S.B. Civil Writ Petition No. 9912/2021
24. S.B. Civil Writ Petition No. 10078/2021
25. S.B. Civil Writ Petition No. 10321/2021
26. S.B. Civil Writ Petition No. 10613/2021
27. S.B. Civil Writ Petition No. 10757/2021
28. S.B. Civil Writ Petition No. 10930/2021
29. S.B. Civil Writ Petition No. 11340/2021
30. S.B. Civil Writ Petition No. 11457/2021
31. S.B. Civil Writ Petition No. 11600/2021
32. S.B. Civil Writ Petition No. 12133/2021
33. S.B. Civil Writ Petition No. 12689/2021
34. S.B. Civil Writ Petition No. 13530/2021
35. S.B. Civil Writ Petition No. 14795/2021
36. S.B. Civil Writ Petition No. 15161/2021
37. S.B. Civil Writ Petition No. 2537/2022
38. S.B. Civil Writ Petition No. 2997/2022
39. S.B. Civil Writ Petition No. 3026/2022
40. S.B. Civil Writ Petition No. 18623/2022
41. S.B. Civil Writ Petition No. 18634/2022
42. S.B. Civil Writ Petition No. 19417/2022
43. S.B. Civil Writ Petition No. 19419/2022
(Downloaded on 19/05/2023 at 10:28:50 PM)
(2 of 2) [CW-5211/2021]
44. S.B. Civil Writ Petition No. 974/2023
45. S.B. Civil Writ Petition No. 5958/2023
For Petitioner(s) : Mr. Akhilesh Rajpurohit with
Mr. Abhishek Bohra
Mr. D.L.R. Vyas
Mr. D.D. Thanvi
Mr. P.S. Chundawat
Mr. Anirudh Purohit
Mr. Himanshu Choudhary
For Respondent(s) : Mr. Sandeep Shah, Sr. Advocate-cum-
AAG, assisted by Mr. Lakshya Pagaria
HON'BLE DR. JUSTICE NUPUR BHATI
Order 18/05/2023 After arguing the matters for some time, learned counsels representing the petitioners pray, that the matter be listed on 25.05.2023.
Connect and list these matters along with SB Civil Writ Petitions Nos.10437/2021, 4831/2021, 6493/2021, 7853/2021 and 19419/2022, as prayed.
IN SB Civil Writ Petition No.4271/2020:-
Learned counsel for the petitioner submits that the instant writ petition has wrongly been tagged with the connected matters.
Office is directed to detag the same from the bunch of writ petitions.
A copy of this order be placed in each file.
(DR. NUPUR BHATI),J 120 to 165-/Devesh/-(Downloaded on 19/05/2023 at 10:28:50 PM)
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