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State of Assam - Section

Section 265 in Instructions Relating to Liquor

265. Particulars of payment.

- District and Excise Officers should impress on abkars the necessity of giving clearly on the coupons to be retained by the payee the following particulars so as to admit of the remittance being brought to book :
(1)Description and locality of the shop.
(2)Name of licence-holder.
(3)Purpose and period for which fee is remitted.
(4)Amount.